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[Cites 0, Cited by 16] [Section 16(1)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(1)(b) in Kerala Land Conservancy Act, 1957

(b)In all other cases, to the Revenue Divisional Officer, and the Collector or the Revenue Divisional Officer, as the case may be may pass such order on the appeal as he thinks fit.