Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in The East Punjab Essential Services (Maintenance) Act, 1947 2. Interpretation. - In this Act unless there is anything repugnant in the subject or context,. "Employment" includes employment of any nature and whether paid or unpaid.
