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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(a) in The Competition Commission of India (General) Regulations, 2009

(a)to receive, endorse and categorize all the information, references, applications or documents including miscellaneous applications and other documents for transfer of proceedings and application for adjournment, etc.;