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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1)(a) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955

(a)that a fair and impartial inequity or trial can not be held in any Village Court or Subordinate District Council Court;