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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(d) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(d)[ Executive Engineer of the Public Health Engineering Department or any officer authorized by him to ensure providing of potable drinking water facilities to the students of the institution; [Inserted by Assam Act No. 20 of 2018.]