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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(m) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

(m)"UP Police Recruitment and Promotion Board" means the Board constituted for recruitment and promotion by the Government Order 1256/6-0-10-2008-27(7)/08;