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State of Kerala - Section

Section 23 in Kerala Chitties Act, 1975

23. Non-prized subscribers to pay subscriptions and get receipts.

(1)Every non-prized subscriber shall pay his subscription at the time and place mentioned in the variola and shall on such payment be entitled to get a receipt from the foreman.
(2)In default of any payment by a non-prized subscriber as required by sub-section (1), he shall be liable to such consequences as are provided for in the variola.