Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18BBC(2)] [Section 18BBC] [Entire Act]

Union of India - Subsection

Section 18BBC(2)(a) in Income Tax Rules, 1962

(a)such hotel is located in an area or place specified under clause (a) of the said sub-section (7);