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State of Assam - Section

Section 132 in Instructions Relating to Liquor

132. Defaulters' list.

- The Excise clerks at sadar and at sub-divisions are required, on the second and the third day of each month, to submit a report to the Superintendent of Excise and the Sub-divisional Officer, respectively, giving a detailed list of vendors who have failed to deposit the licence free due from them.