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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(3) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(3)Any observations made by the Government on the annual accounts shall be brought to the notice of the Governing Body and the observations of the Governing Body, if any, shall, after being considered by the Executive Council, be submitted to the Government.