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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

8. Functions of the ECET Committee.

- The ECET Committee shall take decisions on the following issues relating to the ECET:-
(i)pattern of Question papers.
(ii)Duration of the test.
(iii)Weight age and marks to be assigned to each paper.
(iv)Syllabus content.
(v)Centres for conducting the test.
(vi)Dates of the Test.
(vii)Cost of the application and Registration Fee to be collected from the candidates of ECET.
(viii)Norms for the payment of remuneration for different items/ services undertaken in connection with ECET work.
(ix)Date of announcement of results.
(x)Such other Issues as may be referred by the chairman of the committee and competent authority.