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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1)(b) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(b)officer-in-charge's, Probation officer's or Child Welfare officer's, counselor's and Case Workers reports;