Delhi High Court - Orders
Dalip Kumar Sharma vs Director General Border Security Force ... on 25 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4020/2018 & CM No. 20765/2018
DALIP KUMAR SHARMA ..... Petitioner
Through: Mr. Vivek Sheel and Mr. Anshul
Mahajan, Advocates.
versus
DIRECTOR GENERAL BORDER SECURITY FORCE AND ORS.
..... Respondents
Through: Mr. Vijay Joshi, Senior Counsel for
UOI.
Mr. Vinod Kumar, DC/Law, BSF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 25.01.2019
1. List the matter before the Registrar on 8th February, 2019 for completion of service and pleadings.
2. List before the Court on 15th May, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 25, 2019 ss