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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Odisha - Subsection

Section 169(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)all crawling boards used for work on steep roofs are of adequate strength, made of sound material and of the type approved for the purpose of their use as per relevant national standards;