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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(3) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(3)The Vice Chancellor shall be responsible for,-
(a)The proper administration of the University and for close co-ordination and integration of teaching, research and dissemination of knowledge;
(b)Presenting of the Annual Financial Estimates and the Annual Accounts and Balance Sheet to the Executive Council.