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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(h) in THE ANDHRA PRADESH STATE COMMISSION FOR SCHEDULED TRIBES ACT, 2020

(h)to spread literacy among various sections of society regarding the protection of Civil Rights Act, 1955 and the Scheduled Castes and the Scheduled Tribes (Prevention and Atrocities) Act, 1989 and to promote awareness of the safeguards available for the protection of these rights through publications the Media, Seminars and other available means;