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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

State of Himachal Pradesh - Subsection

Section 64(4)(b) in Himachal Pradesh Waqf Rules, 2016

(b)where any waqf premises are forced open, an inventory of the articles found in the premises shall be taken in the presence of two witnesses.