Supreme Court - Daily Orders
S.M. Matloob vs Indian Council Of Cultural Relations ... on 9 May, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.49 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 26404/2015
(Arising out of impugned final judgment and order dated 21/05/2015
in WPC No. 5226/2014 passed by the High Court of Delhi at New
Delhi)
S.M. MATLOOB Petitioner(s)
VERSUS
INDIAN COUNCIL OF CULTURAL
RELATIONS (ICCR) THR. DIRECTOR GENERAL Respondent(s)
(With office report)
Date : 09/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
in person
For Respondent(s) Mr. M.K. Bhardwaj, dv
Mr. Shriambhra, Adv.
Mr. R. C. Kaushik, A.O.R.
UPON hearing counsel the Court made the following
O R D E R
List the matter on 25th October, 2016 for final disposal.
[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by KALYANI GUPTA Date: 2016.05.12 17:18:36 IST Reason: