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Supreme Court - Daily Orders

S.M. Matloob vs Indian Council Of Cultural Relations ... on 9 May, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde

     ITEM NO.49                           COURT NO.6                 SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)               No.   26404/2015

     (Arising out of impugned final judgment and order dated 21/05/2015
     in WPC No. 5226/2014 passed by the High Court of Delhi at New
     Delhi)

     S.M. MATLOOB                                                     Petitioner(s)

                                                  VERSUS

     INDIAN COUNCIL OF CULTURAL
     RELATIONS (ICCR) THR. DIRECTOR GENERAL                             Respondent(s)

     (With office report)


     Date : 09/05/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                      in person

     For Respondent(s)                Mr. M.K. Bhardwaj, dv
                                      Mr. Shriambhra, Adv.
                                      Mr. R. C. Kaushik, A.O.R.

                            UPON hearing counsel the Court made the following
                                              O R D E R

List the matter on 25th October, 2016 for final disposal.

[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by KALYANI GUPTA Date: 2016.05.12 17:18:36 IST Reason: