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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1)(c) in West Bengal Co-operative Societies Act, 2006

(c)on the application of the person referred to in clause (b), within one year from the date of death of the member to such person as may be specified in the application.