Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 28 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960 28. [ [Substituted for old scale of Rs. 500 - 20 - 600. Vide Replacement scales.] The Assistant Secretary shall receive pay during the tenure of his office in the scale of Rs. 300 - 25 - 450 - E. B - 25 - 700 - E. B - 25 - 750.]
