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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(3) in Alagappa University Act, 1985

(3)The emoluments and other terms and conditions of service of the Registrar shall be such as may be prescribed by the ordinances:Provided that the Registrar shall hold office for a period of three years:Provided further that the Registrar shall retire on attaining the age of fifty-eight years.