Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 168 in Mizoram Excise Rules, 1983 168. Prohibition of import, export and transport of country liquor. - Import and export of country liquor into and from Mizoram and transport of country liquor is prohibited.(II)Manufacture, possession and sale
