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Supreme Court - Daily Orders

The Commissioner Of Income Tax, Tds2 vs Times Global Broadcasting Co. Ltd. on 25 February, 2019

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.22                              COURT NO.2                   SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4394/2019

     (Arising out of impugned final judgment and order dated 14-08-2018
     in ITA No. 399/2016 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF INCOME TAX, TDS2                                  Petitioner(s)

                                                     VERSUS

     TIMES GLOBAL BROADCASTING CO. LTD.                                    Respondent(s)

     ( IA No.30151/2019-CONDONATION OF DELAY IN FILING)

     Date : 25-02-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                  Mr. Vikramjit Banerjee, ASG
                                        Mr. Ashok K. Srivastava, Adv.
                                        Mr. Ssomiran Sharma, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

On the facts of this case we are of the opinion that no question of law arises.

The Special Leave Petition is dismissed. Pending application(s), if any, shall be disposed of accordingly.

Signature Not Verified

(ASHWANI KUMAR) Digitally signed by ASHWANI KUMAR Date: 2019.02.27 (RAJINDER KAUR) COURT MASTER (SH) 15:18:10 IST Reason: BRANCH OFFICER