Supreme Court - Daily Orders
The Commissioner Of Income Tax, Tds2 vs Times Global Broadcasting Co. Ltd. on 25 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.22 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4394/2019
(Arising out of impugned final judgment and order dated 14-08-2018
in ITA No. 399/2016 passed by the High Court Of Judicature At
Bombay)
THE COMMISSIONER OF INCOME TAX, TDS2 Petitioner(s)
VERSUS
TIMES GLOBAL BROADCASTING CO. LTD. Respondent(s)
( IA No.30151/2019-CONDONATION OF DELAY IN FILING)
Date : 25-02-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Ashok K. Srivastava, Adv.
Mr. Ssomiran Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
On the facts of this case we are of the opinion that no question of law arises.
The Special Leave Petition is dismissed. Pending application(s), if any, shall be disposed of accordingly.
Signature Not Verified(ASHWANI KUMAR) Digitally signed by ASHWANI KUMAR Date: 2019.02.27 (RAJINDER KAUR) COURT MASTER (SH) 15:18:10 IST Reason: BRANCH OFFICER