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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(r) in Telangana Tenancy and Agricultural Lands Act, 1950

(r)[ "Protected tenant" means a person who is deemed to be a protected tenant under the provisions of this Act] [Clause (r) substituted by Act No.15 of 1971.];