Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(15) in The Coal Mines Regulations, 2011 (15)Every manhole shall be kept clean and clear of obstruction, and white washed both inside and upto a distance of not less than 0.3 metres around the aperture.
