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Calcutta High Court (Appellete Side)

Sri Nripendranath Roy & Anr vs Sk. Abu Jaffar & Ors on 24 September, 2019

1 Sl. September

2. 24, 2019 High Court at Calcutta Civil Revisional Jurisdiction C.O. 597 of 2019 Sri Nripendranath Roy & anr.

Versus Sk. Abu Jaffar & ors.

Mr. Tanmoy Mukherjee, Mr. Subham Ghosh, ...for the petitioners.

It is submitted by the learned advocate appearing on behalf of the petitioners that the petitioners do not want to proceed with the revisional application any further.

Accordingly, the revisional application bearing C.O. 597 of 2019 is dismissed for non-prosecution.

There will be no order as to costs. Photostat certified copy of this order, if applied for, will be made available to the applicant within a week from the date of putting in the requisites. dns ( Sabyasachi Bhattacharyya, J. ) 2