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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(6) in The M.P. Farmers' Organisation Election Rules, 1999

(6)In the event of election being contested the poll will be taken on .................[between the 8.00 Hrs. and 14.00 Hrs.] [Substituted by Notification No. 32-1-99-M-XXXI, dated 19-1-2000.]