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State of Haryana - Section

Section 70 in The Punjab Distillery Rules, 1932

70.

The licensee [shall enter daily in register] [Substituted vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.] in Form D-6 the exact quantity of the [-] [Word 'gur' omitted vide Notification No. G.S.R. 84/P.A.1/14/Ss. 21 and 59/95, dated 20.10.1995.] molasses, mahua or other substance used and shall give the Inspector an opportunity of varying this quantity whenever he may deem it desirable to do so.