Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67G(8)] [Section 67G] [Entire Act] State of Punjab - Subsection Section 67G(8)(b) in The Punjab Factory Rules, 1952 (b)No train shall be set in motion until the shutting jamadar has satisfied himself that all wagon doors are securely fastened.