Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 232] [Entire Act] State of Assam - Subsection Section 232(a) in Assam Excise Rules, 1945 (a)The settlement of country spirit shops which may be considered by the Government to be big shops, shall be made with two or more partners.
