Allahabad High Court
Moti Lal Paswan vs Additional District Judge Court ... on 5 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- RENT CONTROL No. - 128 of 2009 Petitioner :- Moti Lal Paswan Respondent :- Additional District Judge Court Lucknow And Ors. Petitioner Counsel :- Ashok Kumar Srivastava,Gyan Swaroop Srivastava Respondent Counsel :- C.S.C. Hon'ble Anil Kumar,J.
By order dated 4.11.2009, this Court had granted a week's time to the learned counsel for the petitioner to file supplementary affidavit but till date no supplementary affidavit has filed.
Learned counsel for the petitioner prays for and is granted a week's further time to file supplementary affidavit.
List in the week commencing 18.1.2010.
Order Date :- 5.1.2010 dk/