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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(2) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(2)The extension of this Act shall apply except District Haridwar and Uddham Singh Nagar and except plain area of District Dehradun, Tehri, Pauri, Nainital and Champawat.