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State of Gujarat - Section

Section 30 in Gujarat Minor Mineral Concession Rules, 2017

30. Reservation of areas for granting quarry parwana.

- The District Collector may, for the purpose of grant of a quarry parwana, notify areas of isolated pockets of sand stone and ordinary sand which are not used as major minerals. When any area is so notified, no quarry lease shall be granted for such notified area.