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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(2)The persons enumerated in the relevant column regarding post from which promotion is to be made, of the relevant Schedule shall be eligible for promotion to posts specified against them in column 2 thereof to the extent indicated in column 3, subject to their possessing minimum qualifications and experience on the 1 day of the month of April of the year of selection as specified in the relevant column regarding minimum qualification and experience for promotion.