Section 2(1b)(j) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

[Cites 0, Cited by 0] [Section 2(1b)] [Section 2] [Entire Act]

(j)"works of improvement" includes in relation to any building in a slum area the execution of any one or more of the following works, namely :-

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