Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(1)(c) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988

(c)Hard rock areas (Weathered). - In hard rock areas also, the rate of percolation of rain water will be slow. Therefore, in order to collect and recharge the rain water it would be preferable to construct recharge wells of appropriate size.