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[Cites 0, Cited by 0] [Section 105(5)] [Section 105] [Entire Act]

State of Karnataka - Subsection

Section 105(5)(c) in Karnataka Municipalities Act, 1964

(c)[ One hundred rupees in case of failure to submit return after payment of property tax in full] [Inserted by Act 31 of 2003 w.e.f. 16.6.2003.]