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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(ii) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

(ii)"Guru Gobind Singh Medical College" means the institution known as the Guru Gobind Singh Medical College, Faridkot, together with the dispensaries attached thereto and used in connection therewith, and includes all lecture-rooms, museums, laboratories, hostels and boarding houses used in connection with, or as accessories to, or adjuncts of the said College;