Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. Thr. General ... vs Deputy Commissioner Commercial Tax on 29 January, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.14 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1116/2018
(Arising out of impugned final judgment and order dated 07-07-2017
in WT No. 43/2017 passed by the High Court Of Judicature at
Allahabad)
M/S APL APOLLO TUBES LTD.
THR. GENERAL MANAGER TAXATION Petitioner(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
(IA No.9761/2018-CONDONATION OF DELAY IN FILING SLP and IA
No.9760/2018-EXEMPTION FROM FILING O.T.)
Date : 29-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. R.S. Sharma, Adv.
Mr. Amoha Sharma, Adv.
Mr. Deepak Goel, AOR
Mr. Kamal Kumar Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Learned counsel for the appellant states that 50% of the amount demanded has already been paid. In view of the above, there shall be stay of the balance amount due.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
Signature Not Verified
AR-cum-PS Court Master
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.01.29
17:00:45 IST
Reason: