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Supreme Court - Daily Orders

M/S Apl Apollo Tubes Ltd. Thr. General ... vs Deputy Commissioner Commercial Tax on 29 January, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

     ITEM NO.14                                COURT NO.2                SECTION XI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1116/2018

     (Arising out of impugned final judgment and order dated 07-07-2017
     in WT No. 43/2017 passed by the High Court Of Judicature at
     Allahabad)

     M/S APL APOLLO TUBES LTD.
     THR. GENERAL MANAGER TAXATION                                         Petitioner(s)

                                                      VERSUS

     DEPUTY COMMISSIONER COMMERCIAL TAX & ANR.                            Respondent(s)

     (IA No.9761/2018-CONDONATION OF DELAY                      IN   FILING      SLP   and   IA
     No.9760/2018-EXEMPTION FROM FILING O.T.)

     Date : 29-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mr.   R.S. Sharma, Adv.
                                       Mr.   Amoha Sharma, Adv.
                                       Mr.   Deepak Goel, AOR
                                       Mr.   Kamal Kumar Pandey, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Leave granted.

Learned counsel for the appellant states that 50% of the amount demanded has already been paid. In view of the above, there shall be stay of the balance amount due.




                         (DEEPAK MANSUKHANI)                       (RAJINDER KAUR)
Signature Not Verified
                          AR-cum-PS                                 Court Master
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.01.29
17:00:45 IST
Reason: