Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019 2. Definitions.- (1) In these rules, unless the context otherwise requires,- (a)“Act” means the Private Security Agencies (Regulation) Act, 2005 (Central Act No.
