Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(6) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (6)Panel of the Conciliation Cell shall hear both parties at the time and place appointed by it and try to bring about conciliation of the claim or dispute.
