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Union of India - Section

Section 11 in The General Clauses Act, 1897

11. Measurement of distances

.In the measurement of any distance, for the purpose of any [Central Act] [Substituted by A.O.1937, for " Act of the Governor General-in-Council" .] or Regulation made after the commencement of this Act, that distance shall, unless a different intention appears, be measured in a straight line on a horizontal plane.