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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(4)An employee appointed under this rule shall also be entitled to such special pay and other allowances and facilities as are admissible to an employee of the Government of equivalent cadre.