Section 7A in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952
7A. [ Welfare Officer not to perform certain duties. [Substituted by Punjab Government Notification No. 2557-VII-DS-Lab-61/29739, dated 6th September, 1961.]
- A Welfare Officer shall not perform any other duties those mentioned in rule 7 or hold any other office or post without the previous sanction in writing of the Labour Commissioner or the State Government.]
