Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in Consumer Protection Act, 2019

(4)Every order made by the District Commission under sub-section (1) shall be signed by the President and the member who conducted the proceeding:Provided that where the order is made as per majority opinion under sub-section (3), such order shall also be signed by the other member.