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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(vii) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

(vii)sell or expose for sale any obnoxious meat or fish or decomposed vegetable matter or any other article not fit for human consumption;