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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(2)(d) in Manipur Home Guards Act, 1989

(d)conferring on members according to their office any powers other than the powers of an Executive or Judicial Magistrate exercisable by any person under any law for time being in force; and