Himachal Pradesh High Court
Madho Dass And Another vs Chander Dass on 12 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CMPMO No. 379 of 2022
Date of Decision: September 12, 2023
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Madho Dass and another .........Petitioners
Versus
Chander Dass .......Respondent
Coram
Hon'ble Mr. Justice Sandeep Sharma, Judge.
of
Whether approved for reporting?
For the petitioners: Mr. Anupam Anzranii Mehta, Advocate.
For the Respondent: rt Mr. Surinder Prakash Sharma, Advocate.
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Sandeep Sharma, J. (Oral)
Learned counsel for the petitioner, after arguing for a while, seeks permission to withdraw the present petition. Ordered accordingly.
( Sandeep Sharma ), Judge September 12, 2023 (Vikrant) ::: Downloaded on - 12/09/2023 20:37:09 :::CIS