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Himachal Pradesh High Court

Madho Dass And Another vs Chander Dass on 12 September, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                    CMPMO No. 379 of 2022
                                      Date of Decision: September 12, 2023




                                                                     .
    __________________________________________________________________





    Madho Dass and another                                                  .........Petitioners
                                                 Versus
    Chander Dass                                                             .......Respondent





    Coram

    Hon'ble Mr. Justice Sandeep Sharma, Judge.




                                            of
    Whether approved for reporting?
    For the petitioners:    Mr. Anupam Anzranii Mehta, Advocate.

    For the Respondent:   rt     Mr. Surinder Prakash Sharma, Advocate.

    _________________________________________________________________________
    Sandeep Sharma, J. (Oral)

Learned counsel for the petitioner, after arguing for a while, seeks permission to withdraw the present petition. Ordered accordingly.

( Sandeep Sharma ), Judge September 12, 2023 (Vikrant) ::: Downloaded on - 12/09/2023 20:37:09 :::CIS