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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(b) in The Punjab Reorganisation Act, 1966

(b)for the purpose of determining the said shares, the debt shall be deemed to be divided between the successors States as if it were a debt referred to in sub-section (4).