Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257U] [Entire Act] State of Tamilnadu - Subsection Section 257U(4) in Chennai City Municipal Corporation Act, 1919 (4)Notwithstanding anything contained in this section'6r in section 257-T, the scavenging of streets and common privies shall be done by the corporation free of charge.
